Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(e) in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963 (e)No fees will be charged for the timber which escapes down Bogriwala (Tajewala) due to floods or otherwise.
