Supreme Court - Daily Orders
Commissioner Of Income Tax - Iv vs Solapur Distt. Co-Operative Milk ... on 18 November, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.25 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 21327/2016
(Arising out of impugned final judgment and order dated 22/12/2015
in ITA No. 2247/2013 passed by the High Court Of Bombay)
COMMISSIONER OF INCOME TAX - IV Petitioner(s)
VERSUS
SOLAPUR DISTT. CO-OPERATIVE MILK PRODUCERS
AND PROCESS UNION LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 18/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. A. N. S. Nadkarni, ASG
Ms. Pragya Baghel, Adv.
Ms. Movita, Adv.
Ms. Akhila J., Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 23222 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.11.22 15:28:56 IST Reason: