Supreme Court - Daily Orders
M/S G.D. Agro Foods vs Punjab State Warehousing Corporation ... on 19 May, 2022
Bench: Chief Justice, Hima Kohli
ITEM NO.2 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8675/2022
(Arising out of impugned final judgment and order dated 21-04-2022
in CR No.3232/2021 passed by the High Court of Punjab & Haryana at
Chandigarh)
M/S G.D. AGRO FOODS Petitioner(s)
VERSUS
PUNJAB STATE WAREHOUSING CORPORATION (PSWC) & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 19-05-2022 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Aditya Grover, Adv.
Mr. Harshit Khanduja, Adv.
Dr. Pratyush Nandan, Adv.
Mr. B. K. Satija, AOR
For Respondent(s) Mr. A.P. Dhamija, Adv.
Mr. J.P. Singh, Adv.
Ms. Tanya Sharma, Adv.
Ms. Rashmi Singhania, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Having heard learned counsel appearing on behalf of the petitioner and on carefully perusing the material placed on record, we see no reason to interfere with the impugned order passed by the High Court dismissing the revision petition preferred by the petitioner herein.
2. The special leave petition is, accordingly, dismissed.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV(SATISH KUMAR YADAV) Date: 2022.05.19 18:43:09 IST Reason: (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH)