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[Cites 0, Cited by 0] [Section 87A(3)] [Section 87A] [Entire Act]

State of Maharashtra - Subsection

Section 87A(3)(xi) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(xi)the details Of the municipal funds, i.e. income generated in the previous year by the following:-