Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 431] [Entire Act] State of Rajasthan - Subsection Section 431(4) in The General Rules (Civil), 1986 (4)to see that such accounts, and statements as are by any law or order requires to be exhibited and filed in due time and form and to take the orders or the court thereon;
