Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(e) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(e)[ organise or attend any meeting within the premises of the society without the permission of the Secretary of the society] [Substituted by Notification No. 432/XII-6-2-85-77, dated 17th May, 1983.];