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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Punjab - Subsection

Section 89(3) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(3)Notwithstanding anything contained in sub-section (1), an outgoing Member shall, unless the Government otherwise directs, continue in office until the election of his successor is notified.