Section 3(1)(ix) in The Food Safety And Standards Act, 2006

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Union of India - Subsection

Section 3(1)(ix) in The Food Safety And Standards Act, 2006

(ix)by the article having been infected or infested with worms, weevils or insects; or(x) by virtue of its being prepared, packed or kept under insanitary conditions; or

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Union of India - Subsection

Section 3(1)(ix) in The Food Safety And Standards Act, 2006