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State of Gujarat - Section

Section 14 in The Gujarat Fisheries Act, 2003

14. Returns to be furnished by owner of registered fishing vessel.

(1)Every owner of a registered fishing vessel shall furnish to the Registration Officer returns of fishing in such forms, for such period, by such dates and in such manner, as may be prescribed.
(2)The Registration Officer may inspect any registered fishing vessel at any time to verify whether the returns furnished under sub-section (1) are correct and complete.