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State of Odisha - Section

Section 6 in The Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002

6. Furnishing of returns.

(1)A trader registered under these rules shall furnish a monthly return of Minor Forest Produce to the Grama Panchayat within fifteen days of the following month in Form No. 3.
(2)Within one month of the closure of the trading year the dealer shall also file an annual return of the Minor Forest Produce for the trading year in Form No. 3.
(3)The Grama Panchayat shall communicate a copy of the annual return received under sub-rule (2) to the Forest Range Officer concerned.