Section 3(1)(iii) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(iii)Ommitted vide GSR No. 46/P.A. 46/48/SS. 27, 10-A and 30-A Amd/97 dated 24.10.1997.

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