Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttarakhand - Subsection

Section 21(5) in Uttaranchal University Act, 2012

(5)University shall comply with the State Government reservation policy as amended and enforced from time to time.Chapter - V Authorities of the University