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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(1) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(1)Every institution shall have system of ensuring that there is no abuse, neglect and maltreatment of a juvenile or child in the institution, and it shall make aware as to what constitutes abuse, neglect and maltreatment and provide indicators of abuse, neglect and maltreatment and how to respond to them.