Section 195(1)(c) in Rajasthan Panchayati Raj Rules, 1996

[Cites 0, Cited by 0] [Section 195(1)] [Section 195] [Entire Act]

State of Rajasthan - Subsection

Section 195(1)(c) in Rajasthan Panchayati Raj Rules, 1996

(c)expenditure proposed on establishment and discharge of their duties under the Act and Rules. Estimates should be :-

(i)for existing expenditure and for

(ii)new expenditure separately indicating special reasons for new items.