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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(vi) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949

(vi)a statement showing the names of occupants or holders to whom the new consolidated holdings are allotted with particulars of field number, shares, class of land, tenure area, assessment and encumbrances, if any ; and