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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xi) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(xi)"Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test of Association of colleges" herein after called (PGECET-AC) means the Test conducted by Association of Private Un-Aided colleges for assigning merit ranking to candidates which shall be the basis for admission of candidates in to the said colleges in the State offering Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses.