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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(6) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(6)"Government Hospital" means a Medical/ Ayurvedic/ Unani or Homeopathy Hospital/ Dispensary or institution maintained by the Government of Rajasthan or any organization, owned or controlled by the Government of Rajasthan or by a partner under a Public-Private Partnership arrangement, for the purpose of Medical / Ayurvedic / Unani or Homeopathic treatment and also include hospitals attached to National Institute of Ayurved, Jaipur and Rajasthan Ayurved University, Jodhpur and any other hospital so specified by the Government.