Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Inland Vessels Act, 2021

(2)On and from the date of issue of notifications or rules made by the Central Government under the provisions of this Act, the provisions shall,-
(a)uniformly apply in whole or in any part of India, as may be specified therein; and
(b)prevail over such notifications or rules, as the case may be, issued or made by the State Governments.