Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] State of Jharkhand - Subsection Section 155(c) in Bihar Education Code, 1961 (c)Teachers who are V. M, i.e. those who, after completing their middle school examination underwent a three years' of training and V.M.C.Ts. will be treated for purposes of pay as trained Matriculates.
