Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(xxii) in Kerala Water Supply and Sewerage Act, 1986 (xxii)"public street" means any street, road, square, court, alley, passage or riding-path over which the public have a right of way, whether a thorough fare or not, and includes-
