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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(i) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(i)in the case of a Hindu Public Religious Institution, if he ceases to profess Hindu religion or persuasion or to belong to the religious denomination to which the Hindu Public Religious Institution and Charitable Endowment pertains.