Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30A] [Entire Act]

State of Maharashtra - Subsection

Section 30A(2) in The Maharashtra Cooperative Societies Rules, 1961

(2)As far as possible period of education and training shall be,-
(a)for members at least one day and maximum up to three days ;
(b)for members of committee at least one day and maximum up to three days;
(c)for officers of the society minimum two days;
(d)for employees at least two days and maximum up to seven days ;