Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 151 in The Rajasthan Revenue Courts Manual, 1956 151. Cost of printed saleable forms to be taxed in decrees. - Cost of printed saleable forms filed by the parties shall be taxed in all decrees.
