1025. Return of expenditure on stores purchased in India.
- Appendix 2 of the Bengal Financial Rules contains rules for the supply of articles required for the public service. In order to show the extent to which the requirements are being met by the purchase of stores of local manufacture from Government factories and private dealers, Deputy Inspectors-General and Superintendents shall submit to the Inspector-General annually on the due date a return of expenditure on stores purchased in India in Bengal Form No. 105. The Inspector-General shall then submit to the Provincial Government an abstract return together with a review explaining the causes of important variations under any head compared with the previous year. Difference in the value of (i) imported stores, (ii) goods obtained from Government factories, and (iii) goods obtained from private dealers, as compared with the figures of the previous year should also be explained with particular reference to the various items included in column 1 of the return.
