Himachal Pradesh High Court
Niranjan Singh vs . State Of H.P. & Ors. on 1 August, 2024
Author: Virender Singh
Bench: Virender Singh
Niranjan Singh Vs. State of H.P. & Ors.
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CWPOA No.193 of 2019 01.08.2024 Present: Ms. Seema Azad, Advocate, vice Mr. Vasu Sood, Advocate for the petitioner.
Mr. Tejasvi Sharma, Additional Advocate General for the respondents.
In view of the request, made by learned vice counsel, appearing for the petitioner, list on 26.09.2024 for hearing.
August 01, 2024 ( Virender Singh )
(Gaurav Thakur) Judge
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