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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3)(b) in The M.P. Gram Sabha (Audit) Rules, 2001

(b)in the case of receipt and payment account, of all the funds received and expended by the Gram Sabha during the period to which it relates;