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[Cites 0, Cited by 0] [Section 45ZI] [Entire Act]

Union of India - Subsection

Section 45ZI(5) in The Reserve Bank of India Act, 1934

(5)The quorum for a meeting of the Monetary Policy Committee shall be four Members, at least one of whom shall be the Governor and in his absence, the Deputy Governor who is the Member of the Monetary Policy Committee.