Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Gujarat - Section Section 23 in The Gujarat Agricultural Produce Markets Act, 1963 23. Powers and duties of market committee. - A market committee shall exercise the powers and perform the functions and duties conferred or imposed on it by this Act and the rules.
