Manipur High Court
Youth Cane And Bamboo Association vs State Of Manipur & 3 Ors on 13 March, 2025
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Item Nos. 3-4
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 216 of 2025
Youth Cane and Bamboo Association.
...Petitioner
- Versus -
State of Manipur & 3 Ors.
...Respondents
With
MC(WP(C)) No. 201 of 2025
B EF O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
13-03-2025 [1] Heard Mr. N. Jotendro, learned senior counsel assisted by Md. Syed Murtaza Ahmed, learned counsel for the petitioner.
[2] Issue notice. [3] Mr. Phungyo Zingkhai, learned Dy. Government Advocate,
accepts notice on behalf of respondent Nos. 1 & 2 and Mr. L. Raju, learned counsel assisting Mr. Y. Nirmolchand, learned senior counsel, accepts notice on behalf of respondent No. 3. Hence, service is complete on these respondents.
[4] Petitioner is directed to take steps with respect to respondent No. 4 by registered post and dasti as well.
[5] Mr. N. Jotendro, learned senior counsel for the petitioner, prays for an interim relief of staying the impugned order dated 10-03-2025 with respect to Serial No. 2 allotting the parking slot from Kashturi Bridge to Kangjabi Machin Public Toilet in favour of respondent No. 4. It is submitted Page 1 of 2 that in terms of the interim order dated 07-02-2025 passed by this Court in WP(C) No. 107 of 2025 and the interim order dated 19-02-2025 in WP(C) No. 135 of 2025, the petitioner is running the parking slot mentioned at Serial No. 2 of the impugned order dated 10-03-2025. It is also submitted that the impugned order be stayed with respect to parking slot at Serial No. 2. [6] Mr. Y. Nirmolchand, learned senior counsel for the IMC, submits that the connected matters are listed on 24-03-2025 and instead of passing interim order, these matters may be listed on 24-03-2025 and seeks some time to take instructions.
[7] In the circumstance, this Court has considered the material on record.
[8] The parking slot at Serial No. 2 in the impugned order dated 10-03-2025 is kept suspended till the next date.
[9] List these cases on 24-03-2025.
JUDGE
Victoria
NINGOM Digitally signed
by NINGOMBAM
BAM VICTORIA
Date: 2025.03.14
VICTORIA 10:49:08 +05'30'
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