Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023 15.Amendment of section 16. In section 16 of the principal Act, after the words "delegate to any member", the words "or Member-Secretary" shall be inserted.
