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[Cites 0, Cited by 2] [Entire Act]

State of Maharashtra - Section

Section 3 in The Maharashtra State Board of Technical Education Act, 1997

3. Establishment of Board.

- The Government shall, by [notification] [*so far no notification has been issued by the Government.] in the Official Gazette, establish for the purposes of this Act a Board to be called the Maharashtra State Board of Technic& Education.