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[Cites 0, Cited by 0] [Section 32P(4)] [Section 32P] [Entire Act]

State of Punjab - Subsection

Section 32P(4)(c) in The Pepsu Tenancy and Agricultural Lands Act, 1955

(c)advise the State Government with regard to exemption of lands from the ceiling in accordance with the provisions of section 32-K.