Supreme Court - Daily Orders
Union Of India vs Durga Krishan Store Pvt. Ltd on 28 November, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.17 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 19007/2014
(Arising out of impugned final judgment and order dated 09/04/2014
in AN No. 22/2013 passed by the High Court of Gauhati)
UNION OF INDIA & ANR. Petitioner(s)
VERSUS
DURGA KRISHAN STORE PVT. LTD Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 28/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Gaurav Sharma, Adv.
Mr. Abhinav Mukerji, Adv.
Ms. Archana Sachdeva, Adv.
Mr. Shreekant N. Terdal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. Delay condoned.
The special leave petition is dismissed.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2014.11.29 (Chetan Kumar) (H.S. Parasher) 12:34:53 IST Reason: Court Master Court Master