Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2)(iii) in THE DELHI URBAN ART COMMISSION ACT, 1973

(iii)“district centre” means a self-contained unit created in the Delhi Master Plan comprising