Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Abdul Gani Bhat on 30 December, 2023
Bench: Sanjeev Kumar, Javed Iqbal Wani
Serial No. 09
Regular Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
ROBCR 1/2019[Crl CP 1/2019]
ROBKAR. ...Petitioner(s)
Through: Ms. Maha Majeed, Assisting Counsel vice
Mr. Mohsin S. Qadri, Sr. AAG.
Vs.
Abdul Gani Bhat. ...Respondent(s)
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE.
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.
ORDER
30.12.2023 Despite service, the respondent has not come present. Let the presence of respondent be secured through bailable warrants in the amount of Rs. 20,000/-, to be executed through Station House Officer, Police Station, Sadder, Srinagar.
List on 22nd March, 2024.
(JAVED IQBAL WANI) (SANJEEV KUMAR)
JUDGE JUDGE
SRINAGAR:
30.12.2023
"Hamid"