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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(3)(ii) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(ii)to make recommendations for the institution of Professorships, Associate Professorships, Assistant Professorships, and other teaching posts including posts in research and extension and in regard to the duties thereof;