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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(1)(a) in The Rajasthan Agricultural Produce Markets Rules, 1963

(a)[ refused to grant or renew a licence under sub-rule (4) of Rule 69 or of Rule 72; or] [Substituted by Notification No. F. 10(4)/Agriculture/Group II/73, dated 27.11.1975-Rajasthan Gazette, Extraordinary, Part IV-C, dated 28.11.1975, p. 571, dated 27.11.1975.]