Bombay High Court
Jabil Circuit Inida Private Limited vs State Of Maha. Thr. Dept. Of ... on 7 June, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
10-14-OSWP3884-2021+.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3884 OF 2021
Viraj Profiles Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 532 OF 2022
Tata Autocomp Systems Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 487 OF 2022
Indexone Infracon Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 504 OF 2022
West India Continental Oil Fats Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
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WRIT PETITION NO. 781 OF 2018
Pratapbhai K Kanabar & Ors ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 1163 OF 2022
Indexone International Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 2342 OF 2023
JSK Industries Pvt Ltd ...Petitioner
Versus
State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 1157 OF 2022
WITH
INTERIM APPLICATION (L) NO. 15764 OF 2022
IN
WRIT PETITION NO. 1157 OF 2022
KRYFS Power Components Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
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WRIT PETITION NO. 1132 OF 2022
Responsive Industries Ltd ...Petitioner
Versus
The State of Maharashtra through Department of ...Respondents
Registration and Stamps & Ors
WITH
WRIT PETITION NO. 1574 OF 2023
POSCO Maharashtra Steel Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1290 OF 2023
Sandhya Organic Chemical Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1013 OF 2023
Novateur Electrical & Digital Systms India Pvt ...Petitioner
Ltd
Versus
State of Maharashtra ...Respondents
WITH
WRIT PETITION (L) NO. 5871 OF 2023
Flawless Pharma Pvt Ltd ...Petitioner
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Versus
State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 1996 OF 2018
Jayesh Kantilal Shah & Ors ...Petitioners
Versus
The State of Maharashtara & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 7193 OF 2023
Asian Solvochem Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION (L) NO. 7239 OF 2023
Crescent Organics Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 1090 OF 2023
Ramniklal S Gosalia & Co ...Petitioner
Versus
The State of Maharashtra Through Department ...Respondent
of Registration & Stamps
WITH
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WRIT PETITION (L) NO. 7781 OF 2023
Whirlpool of India Ltd ...Petitioner
Versus
State of Maharashtra ...Respondent
WITH
WRIT PETITION (L) NO. 8607 OF 2023
MEDEC Dragon Pvt Ltd ...Petitioner
Versus
State of Maharashtra ...Respondent
WITH
WRIT PETITION (L) NO. 8950 OF 2023
Remedium Lifecare Ltd ...Petitioner
Versus
State of Maharashtra ...Respondent
WITH
WRIT PETITION (L) NO. 4218 OF 2022
Cambro Nilkamal Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 3364 OF 2022
Nilkamal Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
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Department of Registration and Stamps & Ors
WITH
WRIT PETITION (L) NO. 3375 OF 2022
Nilkamal Storage Systems Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondents
WITH
WRIT PETITION (L) NO. 9508 OF 2023
Carraro India Pvt Ltd ...Petitioner
Versus
State of Maharashtra ...Respondent
WITH
WRIT PETITION (L) NO. 9960 OF 2023
Mahle Anand Thermal Systems Pvt Ltd ...Petitioner
Versus
State of Maharashtra through Department of ...Respondent
Registration and Stamps
WITH
WRIT PETITION NO. 3264 OF 2022
WITH
INTERIM APPLICATION (L) NO. 20064 OF 2022
IN
WRIT PETITION NO. 3264 OF 2022
Tata Motors Passenger Vehicles Ltd ...Petitioner
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Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1819 OF 2022
WITH
INTERIM APPLICATION (L) NO. 20026 OF 2022
IN
WRIT PETITION NO. 1819 OF 2022
Tata Motors Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 11152 OF 2022
Tata Hitachi Construction Machinery Company ...Petitioner
Pvt Ltd
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4275 OF 2022
Jaguar Land Rover India Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4266 OF 2022
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Abhishri Packaging Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 412 OF 2023
Golden Agri Resources India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through Department of ...Respondents
Registration and Stamps & Ors
WITH
WRIT PETITION NO. 514 OF 2023
CEAT Ltd ...Petitioner
Versus
The State of Maharashtra through Department of ...Respondents
Registration and Stamps & Ors
WITH
WRIT PETITION NO. 2487 OF 2022
Jiwarajka Textiles Industries ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 525 OF 2023
Unify Texturisers Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
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WITH
WRIT PETITION NO. 385 OF 2023
Jain Farm Fresh Foods Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 422 OF 2023
Jain Irrigation Systems Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION (L) NO. 17566 OF 2022
Sumitomo Chemicals India Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 2858 OF 2022
Mangalam Organics Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1542 OF 2023
Filatex India Ltd ...Petitioner
Versus
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State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 2521 OF 2018
MIG (Bandra) Realtors & Builders Pvt Ltd ...Petitioner
Versus
The Hon'ble Controlling Revenue Authority & ...Respondents
Inspector General of Registration and Controller
of Stamps Pune & Ors
WITH
WRIT PETITION NO. 560 OF 2023
UPL Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4886 OF 2022
Prateek Vinod Jatia ...Petitioner
Versus
Bureau of Immigration Ministry of Home Affairs ...Respondents
& Ors
WITH
WRIT PETITION NO. 510 OF 2021
Aditya Enterprises ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
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WRIT PETITION (L) NO. 22235 OF 2022
Perfect Filaments Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1589 OF 2023
Stovec Industries Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 2891 OF 2017
Shailesh Muni & Anr ...Petitioners
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 23846 OF 2022
Morepen Laboratories Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 23927 OF 2022
Haier Appliances India Pvt Ltd ...Petitioner
Versus
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The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 64 OF 2023
Sanathan Textiles Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 3578 OF 2018
Silvex Developers Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 26947 OF 2022
Century Enka Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 119 OF 2023
Ultratech Cement Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 124 OF 2023
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GSP Corp Science Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 3433 OF 2019
MIG Cooperative Housing Society Group-II Ltd ...Petitioners
& Anr
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1537 OF 2023
Fiat India Automobiles Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 4045 OF 2022
Parakh Foods and Oils Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 3513 OF 2018
Virendra Hasmukhbhai Bhagat & Ors ...Petitioners
Versus
The State of Maharashtra Ministry of Revenue & ...Respondents
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Forest & Ors
WITH
WRIT PETITION NO. 50 OF 2023
Indorama Yarns Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1544 OF 2023
Indo Rama Synthetics (India) Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 145 OF 2023
ADM Agro Industries Kota and Akola Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 4587 OF 2022
Aarti Drugs Ltd ...Petitioner
Versus
The State of Maharashtra through Principal ...Respondents
Secretary Government of Maharashtra & Ors
WITH
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WRIT PETITION NO. 4847 OF 2022
Tarz Distribution India Pvt Ltd ...Petitioner
Versus
State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 420 OF 2023
Canpack India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 4490 OF 2022
Arch Pharmalabs Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 4401 OF 2022
WITH
INTERIM APPLICATION NO. 1540 OF 2023
IN
WRIT PETITION NO. 4401 OF 2022
Prateek Vinod Jatia ...Petitioner
Versus
Bureau of Immigration & Ors ...Respondents
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WITH
WRIT PETITION NO. 4824 OF 2022
Environ Speciality Chemicals Pvt Ltd ...Petitioner
Versus
The State of Maharashtra Notice to be served ...Respondents
through Principal Secretary & Ors
WITH
WRIT PETITION NO. 1494 OF 2023
Saurer Textile Solutions Pvt Ltd ...Petitioner
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 1546 OF 2023
Rieter India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps & Ors
WITH
WRIT PETITION NO. 463 OF 2023
Parakh Agro Industries Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 90 OF 2023
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Elica PB Whirlpool Kitchen Appliances Pvt Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 122 OF 2023
Aarti Industries Ltd
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 127 OF 2023
Aarti Pharmalabs Ltd ...Petitioner
Versus
The State of Maharashtra ...Respondent
WITH
WRIT PETITION (ST) NO. 381 OF 2023
WITH
INTERIM APPLICATION (ST) NO. 6626 OF 2023
IN
WRIT PETITION (ST) NO. 381 OF 2023
Laxmi Organics Industries Ltd through its ...Petitioner
authorised signatory
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps,
Ministry of Revenue & Ors
WITH
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WRIT PETITION NO. 2580 OF 2023
Dhanuka Agritech Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration and Stamps,
Ministry of Revenue & Ors
WITH
WRIT PETITION NO. 152 OF 2023
Paari Chem Resources LLP ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration of Stamps & Ors
WITH
WRIT PETITION NO. 153 OF 2023
Athena Tradewinds Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration of Stamps, Ministry
of Revenue & Ors
WITH
WRIT PETITION NO. 2584 OF 2023
Jabil Circuit India Pvt Ltd ...Petitioner
Versus
The State of Maharashtra through the ...Respondents
Department of Registration of Stamps & Ors
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Mr Yash Momaya, with Nishit Dhruva, Niyati Merchant, Yash
Dhruva & Harsh Sheth, i/b MDP & Partners, for the Petitioner
in WP/119/2023, WP/1537/2023, WP/50/2023, WP/420/2023,
WP/1546/2023, WP/124/2023, WP/4045/2022,
WP/1544/2023, WP/1494/2023, WP/463/2023,
WPL/23846/2022, WPL/24973/2022, WP/64/2023,
WPL/26947/2022, WPL/22235/2022, WP/1589/2023,
WP/1542/2023, WP/560/2023, WP/422/2023,
WPL/17566/2022, WP/525/2023, WP/385/2023,
WP/514/2023, WP/2487/2022,WP/3884/2021,
WPL/487/2021, WP/1163/2022, WP/1132/2022,
WP/1290/2023, WP/3364/2022, WP/3264/2022,
WPL/11152/2022, WP/4266/2022, WP/532/2022,
WPL/504/2022, WP/1574/2023, WP/4218/2022,
WP/3375/2022, WP/1819/2022, WP/4275/2022
&WP/412/2023.
Mr Santosh Mishra, i/b Kochhar & Co, for the Petitioner in
WP/145/2023.
Mr Anil R Mishra, for the Petitioner in WP/2891/2017.
Mr Raghavendra S M, with Wasim Sayyed, i/b Lawkhart Legal
Advocates & Legal Consultants, for the Petitioners.
Ms Bhakti Kansara, with Jayesh Jain, for the Petitioner in
WP/510/2021.
Mr Ashok Singh, for the Petitioner in WP/2858/2022.
Dr Birendra Saraf, Advocate General,with Kedar Dighe,
AGP & Vaibhav Charalwar,for the Respondents-State in
WP/153/2023, WP/532/2022, WPL/487/2022,
WPL/504/2022, WP/1163/2022, WPL/8950/2023,
WP/3364/2022, WP/3375/2022, WPL/9508/2023,
WPL/9960/2023, WP/3264/2022, WP/1819/2022,
WP/4275/2022, WP/4266/2022, WP/385/2023,
WP/422/2023,WPL/17566/2022, WP/1542/2023,
WP/560/2023, WPL/22235/2022, WP/1589/2023,
WPL/23846/2022, WPL/23927/2022, WPL/24973/2022,
WP/64/2023, WPL/26947/2022, WP/119/2023,
WP/124/2023, WP/1537/2023, WP/50/2023, WP/1544/2023,
WP/145/2023, WP/4847/2022, WP/420/2023,
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WP/4824/2022, WP/1494/2023, WP/1546/2023 &
WP/463/2023.
Mr Subir Kumar, with Mamta Omle, for Respondents Nos. 3 and 4 in
WP/127/2023 & WP/1253/2023.
Mr Subir Kumar, with Mamta Omle, for Respondent No. 6 in
WP/2584/2023.
Mr Karan Adik, for the Respondents-Customs in WP/1546/2023 &
WP/2584/2023.
Mr Karan Adik, with Satyaprakash Sharma, for Respondent No. 7 in
WP/2584/2023.
Mr YR Mishra, i/b Shashi Bekal, for Respondent No. 4 in
WP/50/2023.
Mr Niranjan Shimpi, for the Respondent-UoI, in some Writ Petitions.
Mr YR Mishra, for the Respondent-UoI in WP/2580/2023.
Mr PP Kakade, GP, with SB Kalel, AGP, for Respondents Nos. 1 & 2-
State.
Mr Jitendra Mishra, with Maya Majumdar, for Respondent No. 3 in
WP/3884/2021.
Mr Jitendra Mishra, for Respondents Nos. 3 & 4 in WP/1157/2022,
WP/4275/2022, WP/17566/2022, WPL/23214/2022,
WPL/26947/2022, WP/119/2023 & WP/50/2023 and for
Respondents Nos. 7 & 8 in WP/26947/2022, WP/119/2023, and
for Respondent No. 3 in WP/3884/2021.
Mrs Neeta V Masurkar, for Respondents Nos. 3 & 5 in
WP/412/2023, WP/385/2023, WP/422/2023, WP/17566/2022,
WP/2858/2022, WP/18022/2022, WP/560/2023,
WPL/22235/2022, WPL/23214/2022, WPL/23846/2022,
WP/4490/2022, WP/4824/2022 & WPL/35848/2022,
WPL/23927/2022, WPL/24973/2022, WP/64/2023,
WP/4045/2022, WP/50/2023, WP/145/2023,
WPL/31098/2022, WP/4587/2022, WP/420/2023,
WP/4490/2022, WP/4824/2022, WPL/35036/2022,
WP/127/2023.
Mrs Neeta V Masurkar, for Respondents Nos. 3 & 4 in
WP/1925/2022 & WP/381/2023, WP/1254/2023,
WP/1253/2023, WP/6977/2022, WP/7521/2022,
WP/7508/2022, WP/10167/2022 & WP/12581/2022.
Ms Neeta Masurkar, with Ruju R Thakkar for Respondents Nos. 3 &
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4 in WP/420/2023, for Respondents Nos. 3 & 4 in WPL
35036/2022.
Mrs Neeta Masurkar, with Ruju R Thakkar, for Respondent No. 3 in
WP/412/2023, WP/385/2023, WP/422/2023, WP/17566/2022,
WP/18022/2022, WP/560/2023, WPL/22235/2022,
WPL/23214/2022, WPL/23846/2022, WP/4587/2022,
WP/4490/2022, WP/4824/2022 & WPL/35848/2022.
Mrs Neeta V Masurkar, with Ruju Thakker & Advait Sethna, for
Respondents Nos. 3 and 4 in WPL/23927/2022,
WPL/24973/2022, for Respondents Nos. 3 and 5 in
WPL/30601/2022, WP/4045/2022, WP/50/2023,
WPL/31098/2022,
Ms Ruju Thakker, for the Respondent in WP/152/2023 &
WP/153/2023-Customs, for Respondent No. 5 in
WP/11041/2022 and for Respondent No. 6 in WP/1253/2023,
for Respondent No. 3 in WP/2858/2022, for Respondents Nos. 3
& 4 in WP/145/2023, WP/122/2023 and for Respondent No. 5
in WP/127/2023.
Mr Amit Meharia, with Paramita Banerjee, Shubham Sawant, Sweta
Jalgaonkar & Sujith Suresh, i/bh Meharia & Co, for
Respondents Nos. 5 & 6 in WPL/35036/2022, WP1157/2022,
WP/560/2023, WPL/22235/2022, WPL/23846/2022,
WPL/23214/2022, WP/3264/2022, WP/1819/2022,
WPL/24973/2022, WP/64/2023, WPL/26947/2022,
WP/64/2023, WPL/26947/2022, WP/124/2023,
WP/119/2023, WPL/30601/2022, WPL/31098/2022,
WP/50/2023, WP/4045/2023, WP/420/2023,
WPL/35036/2022, WPL/35848/2022, WP/463/2023,
WP/3657/2023, WPL/3924/2023 & WPL/3347/2023.
Ms Sangeeta Yadav, for Respondents in WP/3884/2021,
WP/532/2022, WP/487/2022, WPL/504/2022,
WP/1163/2022, WP/1157/2022, WP/1132/2022.
WP/4218/2022, WP/3364/2022, WP/3375/2022,
WP/3264/2022, WP/1819/202, WPL/11152/2022,
WP/4275/2022, WP/4266/2022, WP/2487/2022,
WP/525/2023, WPL/17566/2022, WPL/18022/2022,
WP/560/2023/ WP/22235/2022, WPL/23214/2022,
WP/23846/2022, WP/26947/2022 & WP/3433/2019.
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Mr Adavit Sethna, for the Respondent-UoI.
Mr MP Sharma, with Mamta O, for Respondent No. 4 in
WPL/9508/2023 & WPL/9960/2023.
Ms Shehnaz V Bharucha, with Padmakar Patkar, for Respondent No.
4 in WPL/26947/2022.
Ms Shehnaz V Bharucha, with Satya Prakash Sharma, for
Respondent No. 4 in WP/119/2023, WP/124/2023 &
WP/1537/2023.
Mr Sukanta Karmakar, AGP, for the Respondent-State.
Mr Abhay Patki, Addl. GP, for the Respondent-State.
Mr LT Satelkar, AGP, for the Respondent-State.
Mr Milind More, Addl. GP, for the Respondent-State.
Mr Hemant Haryan, AGP, for the Respondent-State.
Mr Himanshu Takke, AGP, for the Respondent-State.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 7th June 2023 PC:-
1. List this group of matters for hearing on 22nd June and 23rd June 2023 at 2.30 pm. (Neela Gokhale, J) (G. S. Patel, J) Page 22 of 22 7th June 2023 ::: Uploaded on - 08/06/2023 ::: Downloaded on - 08/06/2023 21:00:29 :::