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[Cites 0, Cited by 0] [Section 103(10)] [Section 103] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 103(10)(ii) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(ii)who maintains or has in his possession any accounts, books or documents relating to the business/mining operations, to produce such accounts, books or documents for inspection.