Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd vs The Assistant Commissioner St on 28 September, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.28742 of 2022
PROCEEDING SHEET
Sl.No
ORDER
DATE
5. 28.9.2022 CPK, J & AVRB, J List on 12.10.2022. If the respondents initiate any coercive steps, the petitioner is at liberty to move this Court for stay.
___________ CPK, J ___________ AVRB, J AMD