Central Information Commission
Mr.M G Menghavey vs Government Of Nct Of Delhi on 13 September, 2012
In the Central Information Commission
at
New Delhi
File No: CIC/AD/A/2012/002460
Date of Hearing : September 13, 2012.
Date of Decision : September 13, 2012.
Parties:
Applicant
Shri M G Menghaney
R/o C3/8, Jeewan Jyoti Apartments
Pitampura
Delhi - 110 034.
Applicant was present.
Respondent(s)
Delhi Coopeative Housing finance corpn
O/o the Sr. Manager/SPIO, GNCT of Delhi
3/6, Siri Fort Institutional Area
August Kranti Marg
New Delhi - 110 049.
Representative : Shri R K Jain, APIO, Ms Anita Agarwal, PIO
Information Commissioner : Mrs. Annapurna Dixit
___________________________________________________________________
In the Central Information Commission
at
New Delhi
File No: CIC/AD/A/2012/002460
ORDER
Background
1. The RTI Application dated 14.5..12 was filed by the Applicant with the PIO, O/o DCHFC Ltd seeking inspection of Arbitration file pertaining to the Jeevan Jyoti CGHS, Pitampura. The PIO, DCHFC replied on 28.5.12 informing the Applicant that he can inspect the file on 13.6.12 and providing some clarification in respect of the Arbitration case. Although the Applicant sought change in date for the inspection the PIO DCHFC did not allow the change in date. The Applicant then filed his first appeal which was disposed off by the FAA on 12..7.12 recording that the Appellant was given an opportunity to appear before him on 12.7.12 to inspect the file and that the Applicant did not turn up for the inspection. The Appellate Authority further recorded that considering the contents of the appeal he holds that the SPIO has already provided all the material information to the Appellant Hence no further action can be taken. Thereafter the Appellant filed second appeal before the Commission.
Decision
2. The Commission having noted from the Appellant's submission that he has not yet inspected the said file, directs the PIO to allow the Appellant to inspect the Arbitration file on a mutually convenient date and to provide to the Appellant copies of documents identified by him , 50 pages free of cost and the remaining @ Rs 2/ per page. This exercise to be completed by the 15th of October 2012.
3. The appeal is disposed off with the above directions.
(Annapurna Dixit) Information Commissioner Authenticated true copy (G.Subramanian) Deputy Registrar Cc:
1. Shri M G Menghaney R/o C3/8, Jeewan Jyoti Apartments Pitampura Delhi - 110 034.
2. The Public Information Officer Delhi Coopeative Housing finance corpn O/o the Sr. Manager/SPIO, GNCT of Delhi 3/6, Siri Fort Institutional Area August Kranti Marg New Delhi - 110 049.
3. The Appellate Authority Delhi Coopeative Housing finance corpn O/o the Sr. Manager/SPIO, GNCT of Delhi 3/6, Siri Fort Institutional Area August Kranti Marg New Delhi - 110 049.
4. Officer In charge, NIC.