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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(s) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(s)to accept, hold and manage any endowments, donations or funds, which may be vested in the University by way of grant, testamentary disposition or otherwise, and to invest the same in such manner as the University may deem fit :