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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(c) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(c)any building used or intended to be used as a factory within the meaning of the Factories Act, 1948 ; or