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Himachal Pradesh High Court

Pooja Kumari vs . State Of H.P & Ors. on 7 November, 2023

Pooja Kumari vs. State of H.P & ors.

CWP No.6844/2023

.

7.11.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Rahul Thakur, Deputy Advocate General, for the respondents/State.

Rejoinder, as prayed, be filed within four weeks. List thereafter. Till then, interim order to continue.





                                             of
                                                       (Bipin C. Negi)
                        rt                                  Judge



            7th November, 2023

            (CS)








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