Himachal Pradesh High Court
Pooja Kumari vs . State Of H.P & Ors. on 7 November, 2023
Pooja Kumari vs. State of H.P & ors.
CWP No.6844/2023.
7.11.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Rahul Thakur, Deputy Advocate General, for the respondents/State.
Rejoinder, as prayed, be filed within four weeks. List thereafter. Till then, interim order to continue.
of
(Bipin C. Negi)
rt Judge
7th November, 2023
(CS)
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