Gujarat High Court
United India Insurance Company vs Jentibhai Khimjibhai Parmar (Suthar) & on 20 September, 2016
Bench: M.R. Shah, A.S. Supehia
C/FA/1928/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 1928 of 2016
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UNITED INDIA INSURANCE COMPANY
LIMITED.....Appellant(s)
Versus
JENTIBHAI KHIMJIBHAI PARMAR (SUTHAR) &
7....Defendant(s)
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Appearance:
MR MAULIK J SHELAT, ADVOCATE for Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE A.S. SUPEHIA
Date : 20/09/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) S.O. to 05.10.2016. In the meantime, Registry is directed to call for record and proceedings of the case from the learned Tribunal, so as to reach this Court on or before 03.10.2016.
Sd/ [M.R.SHAH, J] Sd/ [A.S.SUPEHIA, J] Bhavesh[PPS]* Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Sep 21 07:10:18 IST 2016