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Andhra Pradesh High Court - Amravati

The State Of Ap., Rep. By Dist. ... vs P.Radha 5 Others on 19 September, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      Main Case : MACMA No.1970 of 2006

                            PROCEEDING SHEET

Sl.                                                                          OFFICE
        DATE                              ORDER
No.                                                                           NOTE
                   DUPPALA VENKATA RAMANA, J
14.   19.09.2022

                           Learned Assistant Government Pleader
                   for Arbitration representing appellant Nos.2
                   and 3 is present.
                           In spite of adjourning the matter on
                   several times, none were present on behalf of
                   respondent Nos.1 to 6.

List the matter on 12.10.2022 for hearing, finally.

_______________________________ DUPPALA VENKATA RAMANA, J Mjl/* 2