Andhra Pradesh High Court - Amravati
The State Of Ap., Rep. By Dist. ... vs P.Radha 5 Others on 19 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Main Case : MACMA No.1970 of 2006
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
DUPPALA VENKATA RAMANA, J
14. 19.09.2022
Learned Assistant Government Pleader
for Arbitration representing appellant Nos.2
and 3 is present.
In spite of adjourning the matter on
several times, none were present on behalf of
respondent Nos.1 to 6.
List the matter on 12.10.2022 for hearing, finally.
_______________________________ DUPPALA VENKATA RAMANA, J Mjl/* 2