Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(iv) in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

(iv)For calculating reliability indices, licensee shall maintain data at each sub-station in the form prescribed in appendix ’A’ and draw an abstract every month in appendix 'B' The licensee shall compile monthly data for each Circle to ascertain Circle-wise reliability indices of the system.