Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Article 80(1)] [Article 80] [Constitution] Constitution Subarticle Article 80(1)(a) in Constitution of India (a)twelve members to be nominated by the President in accordance with the provisions of clause (3); and