Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 302] [Entire Act] State of Andhra Pradesh - Subsection Section 302(1) in Andhra Pradesh Municipalities Act, 1965 (1)The council shall provide, free of charge, places to be used as burial or burning grounds or crematoria either within or outside the limits of the municipality.
