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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(1)(h) in The Coal Mines Regulations, 2017

(h)to see that all concerned mine employees are fully conversant with various standing orders (such as those relating to stoppage of mine mechanical ventilators and to the occurrence of a fire or other emergency in the mine), codes of practices and support plan;